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[Cites 0, Cited by 1] [Section 113(2)] [Section 113] [Entire Act]

Union of India - Subsection

Section 113(2)(d) in The Delhi Police Act, 1978

(d)if the said order was made under section 32, with imprisonment for a term which may extend to three months, or with fine which may extend to five hundred rupees, or with both.