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State of Uttar Pradesh - Section

Section 37 in Uttar Pradesh Ground Water (Management and Regulation) Act, 2019

37. Duties of proactive disclosure.

(1)The Appropriate Authorities with respect to the area of their jurisdiction shall proactively disclose information;
(2)It shall be the duty of the appropriate body to disseminate the records in such a manner that any person can understand the information easily. This obligation shall also include the dissemination of information in a consolidated and summarised form.