Section 88(2)(x) in The Income Tax Act, 1961

[Cites 0, Cited by 0] [Section 88(2)] [Section 88] [Entire Act]

Union of India - Subsection

Section 88(2)(x) in The Income Tax Act, 1961

(x)[ as subscription to the National Savings Certificates (VI Issue) and National Savings Certificate (VII Issue) issued under the Government Savings Certificates Act, 1959 (46 of 1959); [Inserted by Act 12 of 1990, Section 30 (w.e.f. 1.4.1991).]

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Union of India - Subsection

Section 88(2)(x) in The Income Tax Act, 1961