Section 51(2)(c) in The Maharaja Sayajirao University of Baroda Act, 1949

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State of Gujarat - Subsection

Section 51(2)(c) in The Maharaja Sayajirao University of Baroda Act, 1949

(c)[] [The original Clauses (b), (c) and (d) were renumbered as Clauses (a), (b) and (c), by Bombay 52 of 1950, Section 34 (a).] bequests, donations, endowments, [grant and all other receipts] [These words were substituted for the words 'and other grants, if any, other than the Trust Fund', by Bombay 52 of 1950, Section 34 (a).].

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State of Gujarat - Subsection

Section 51(2)(c) in The Maharaja Sayajirao University of Baroda Act, 1949