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Union of India - Section

Section 1 in The Central Electricity Regulatory Commission (Fixation of Trading Margin) Regulations, 2010

1. Short title and commencement. -

(1)These regulations may be called the Central Electricity Regulatory Commission (Fixation of Trading Margin) Regulations, 2010.
(2)These regulations shall come into force on expiry of thirty days from the date 1 of publication in the Official Gazette.