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[Cites 0, Cited by 0] [Section 134(1)] [Section 134] [Entire Act]

Union of India - Subsection

Section 134(1)(ii) in The Central Motor Vehicles Rules, 1989

(ii)the United Nations class number for the dangerous or hazardous goods as given in Column 1, Table 1appended with rule 137, in numerals not less than 100 millimetres high;