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State of Tamilnadu - Section
Section 96 in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991
96. Administrative approval for work.
- After complying with the requirements of rules 93 and 94, the administrative approval of the authorities specified in column (1) of the Table below shall be obtained in respect of work, the cost of which is specified in the corresponding entries in column (2) thereof.| Authority | Cost of work |
| (1) | (2) |
| (i) Director of Agricultural Marketing. | Exceeding Rupees one lakh, but not exceeding Rupees fivelakhs. |
| (ii) Government. | Exceeding Rupees five lakhs. |