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Income Tax Appellate Tribunal - Ahmedabad

Shri Rajesh Agrawal (Huf), Dahod vs The Dcit.,Cent.Circle-1,, Baroda on 16 March, 2020

            IN THE INCOME TAX APPELLATE TRIBUNAL
                     AHMEDABAD "B" BENCH

          Before: Shri Amarjit Singh, Accountant Member
           And Ms. Madhumita Roy, Judicial Member

                   ITA Nos. 1824 to 1828/Ahd/2018
                  Assessment Year 2001-02 to 2005-06


     Shri Rajesh Agrawal                    The ACIT,
     (HUF), 4, Meghdoot                     Central Circle-1,
     Society, Chakaliya Road,          Vs   Baroda
     Dahod-389151                           (Respondent)
     PAN: AAIHR7473Q
     (Appellant)


       Revenue by:          Shri Shiv Sewak, Sr. D.R.
       Assessee by:         None

       Date of hearing                      : 16-03-2020
       Date of pronounce ment               : 16-03-2020


                              आदेश /ORDER

PER BENCH:-

The present five appeals filed by the assessee are directed against the order passed by the CIT (A)-12, Ahmedabad on 11-06-2018. The appeals were listed for hearing firstly on 23-10-2019 and thereafter on 16-03-2020. Notice of hearing was sent by RPAD. Neither the assessee nor anybody-else on his behalf has appearance on any of the aforesaid dates. The assessee has failed to substantiate the genuineness of claim with relevant evidences before the ld. CIT(A). Perusal of the order of CIT (A) shows that all the I.T.A Nos. 1824 to 1828/Ahd/2018 A.Y. 2001-02 to 2005-06 Page No 2 Shri Rajesh Agrawal (HUF) vs. ACIT issues raised by the assessee and the submission made by him in support thereof have duly been considered by the CIT(A). No material has been placed before us to rebut the findings recorded by the CIT (A). In the absence of any material to rebut the reasoning given by the CIT (A) in support of the Conclusion reached by him, we have no alternative except to dismiss all the five appeals filed by the assessee. We order accordingly. The five appeals filed by the assessee stand dismissed.
Order pronounced in the open court on 16-03-2020 Sd/- Sd/-
(MADHUMITA ROY)                           (AMARJIT SINGH)
JUDICIAL MEMBER                       ACCOUNTANT MEMBER
Ahmedabad : Dated 16/03/2020
आदेश क त ल प अ े षत / Copy of Order Forwarded to:-
1. Assessee
2. Revenue
3. Concerned CIT
4. CIT (A)
5. DR, ITAT, Ahmedabad
6. Guard file.

By order/आदेश से, उप/सहायक पंजीकार आयकर अपील य अ धकरण, अहमदाबाद