Bombay High Court
Jsw Energy Limited vs Union Of India And 3 Ors on 15 January, 2019
Author: N.M. Jamdar
Bench: N.M. Jamdar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 5 OF 2019
Jsw Energy Limited ....Petitioner
V/S
Union Of India And 3 Ors ....Respondent
Mr. Chirag Shetty a/w Ms. Bhagyashri Bhave i/b Economic Laws Practice For Petitioner CORAM : THE CHIEF JUSTICE & N.M. JAMDAR, JJ DATE : 15th January, 2019 P.C. :
Mentioned out of turn at 2.00 p.m. Registry to verify and place the matter before the appropriate Court.
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