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Bombay High Court

Jsw Energy Limited vs Union Of India And 3 Ors on 15 January, 2019

Author: N.M. Jamdar

Bench: N.M. Jamdar

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                   WRIT PETITION NO. 5 OF 2019

 Jsw Energy Limited                                        ....Petitioner
            V/S
 Union Of India And 3 Ors                               ....Respondent

Mr. Chirag Shetty a/w Ms. Bhagyashri Bhave i/b Economic Laws Practice For Petitioner CORAM : THE CHIEF JUSTICE & N.M. JAMDAR, JJ DATE : 15th January, 2019 P.C. :

Mentioned out of turn at 2.00 p.m. Registry to verify and place the matter before the appropriate Court.
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