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[Cites 0, Cited by 0] [Section 56(2)] [Section 56] [Entire Act]

State of Tamilnadu - Subsection

Section 56(2)(e) in The Madurai City Municipal Corporation Act, 1971

(e)a representative or officer of any association 01 union representing, or purporting to represent, any section of the corporation establishment or any class of employees of the corporation;