Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 14 in Bye-Laws for the State Board of Digamber Jain Religious Trusts 14. The Superintendent shall be responsible for the proper management of the Office. All establishment matters relating to the staff shall pass through him.
