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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Assam - Subsection

Section 17(4) in The Assam Liquor Prohibition Act, 1952

(4)The duties to be performed by the State Prohibition Council and Prohibition Committees and the relation between the Council and the Committees and the relation of such Committees to the council shall be such as may be prescribed.