Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1122] [Entire Act]

Bengal Presidency - Subsection

Section 1122(e) in Police Regulations, Bengal , 1943

(e)The Criminal Investigation Department will then send a requisition to the Bengal Government Press with instructions to print necessary copies of the brief histories and to send them to the district concerned for distribution to the Criminal Investigation Department, Range Deputy Inspector-General, bordering districts, circles and police-stations.