Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 25 in Rajasthan State Warehousing Corporation Employees Provident Fund Regulation, 1962 25. For matters not provided for in these Regulations, the Committee may exercise such powers as may be necessary for the administration of the Fund.
