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[Cites 0, Cited by 0] [Section 299] [Entire Act]

State of Haryana - Subsection

Section 299(2) in Punjab Jail Manual

(2)At every relief of any gate-keeper, a note of the hour of such relief shall be recorded and signed by both the relieved and relieving officer.[Note. - Ex-military Indian Officers appointed as gate-keepers shall, in addition to their normal duties, supervise and be responsible for the jail warder guard in respect of the following matters, viz., drill, care of equipment, sanitation and tidiness of the lines.] [P.G. No. 4325-Jails, dated 6th February, 1931.]