Allahabad High Court
Constable Prabha Karki vs State Of U.P. And Others on 17 June, 2010
Author: Rakesh Sharma
Bench: Rakesh Sharma
Court No. - 10 Case :- WRIT - A No. - 35406 of 2010 Petitioner :- Constable Prabha Karki Respondent :- State Of U.P. And Others Petitioner Counsel :- Rajesh Yadav Respondent Counsel :- C.S.C. Hon'ble Rakesh Sharma,J.
Connect this writ petition along with Writ Petition No.25016 of 2010. The respondents are granted two weeks to file a counter affidavit. Petitioners will have two weeks, thereafter, to file a rejoinder affidavit. List after expiry of the aforesaid period.
Till the next date of listing, it is provided that the petitioners shall also be entitled to the protection as has been made available to the petitioners of Writ Petition No.25016 of 2010.
Order Date :- 17.6.2010 Bhaskar