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[Cites 0, Cited by 0] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(3) in Central Council of Homoeopathy (General) Regulations, 2018

(3)The President shall direct any business, which it may be necessary for the Central Council or the Executive Committee to discuss and decide, to be transacted by circulation among the members of the said Council or the Executive Committee:Provided that if ten members of the Central Council or three members of the Executive Committee, as the case may be, desire that any particular subject shall be decided at a meeting instead of by circulation, it shall be placed before a meeting of the Central Council or the Executive Committee.