Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(i) in Notifications under Motor Vehicles Act and Rules (i)Since the vehicle is very old and has notbeen used for the last 7 years or so, its roadworthiness would have to beensured by the State Transport Authorities before its registration.
