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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(d) in The Bureau Of Energy Efficiency (Appointment Of Members, Manner Of Filling Vacancies, Fees And Allowances And Procedure For Discharging Their Functions) Rules, 2007

(d)"Member" for the purposes of these rules means a Member of Governing Council referred to in clauses (o), (p) and (q) of sub-section (2) of section 4;