Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67] [Entire Act] State of Goa - Subsection Section 67(3) in The Goa, Daman and Diu School Education Rules, 1986 (3)The scheme of payment of building grant and building loans shall be reviewed by the Government once in five years in consultation with the Advisory Board.
