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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(7) in Tamil Nadu Panchayats (Opening and Maintenance of Market) Rules, 2000

(7)The executive authority or the commissioner, as the case may be, shall have power to order closure of any market during the prevalence of cholera or other epidemic diseases and such directions shall be complied with immediately.