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State of Haryana - Section

Section 76 in Haryana Municipal Drainage and Sanitation Bye-laws, 1977

76. Catchpit for cattle stables.

- The channel shall discharge into a catchpit through a glazed S.W. gully trap. The catchpit shall be 0.90 m. by 1.20 m. by 1.50 m. deep. It shall be covered with a strong cast iron cover fitted into a rivetted frame. The catchpit shall be placed immediately at the point of discharge or lowest point of the channel and connected with the pipe drain within the premises by means of an inspection chamber built complete with 15 cm. intercepting sewer trap.[77. Granting to be provided for catch pits. - A horizontal and a vertical cast iron granting made of bars with spacing not more than 12 mm shall be fixed in the catch pits.] [Substituted by Haryana Notification No. S.O. 120/H.A. 24/1973/Sections 200 and 214/2007. dated 11.12.2007.].