Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18(4)] [Section 18] [Entire Act] State of Karnataka - Subsection Section 18(4)(ii) in The Karnataka State Rural Development and Panchayat Raj University Act, 2016 (ii)be the custodian of the records, common seal and such other property of the University as the Executive Council shall commit to his charge;