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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Punjab - Subsection

Section 27(3) in The Punjab Co-operative Societies Rules, 1963

(3)The restrictions contained in this rule shall continue to apply for a period of two years after a person ceases to be an officer of the Co-operative Society.Chapter-VWorking of Co-operative Societies