Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act] State of Bihar - Subsection Section 3(2)(f) in The Bihar State Advocates' Welfare Fund Act, 1983 (f)all sums received from the Life Insurance Corporation of India on the death of an advocate under the Group Insurance Policy;