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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(iva) in Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966

(iva)[ 'Licence' means a licence granted under this Act;] [Inserted by Act No. 25 of 2005, dated 24.10.2005.]