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Central Administrative Tribunal - Ahmedabad

Indrajeet B Jadeja vs M/O Defence on 11 July, 2019

        CENTRAL ADMINISTRATIVE TRIBUNAL AHMEDABAD

                                         Order Sheet
Item No: 19
O.A./92/2019                                                             No of Adjournment: 5
[ TRANSFER ]                                                              Dated: 11/07/2019
Court No.: 1


                                  INDRAJEET B JADEJA
                                          Vs
                                     M/O DEFENCE

            FOR APPLICANTS(S) Advocate :                  M.S.Trivedi

          FOR RESPONDENT(S) Advocate :                    F D Patel


                                         DAILY ORDER

11.7.2019 Present : Shri M.S.Trivedi counsel for applicant.

None for the respondents.

Learned counsel, Shri M.S.Trivedi submits that respondents has filed reply today in the Registry and that copy of the reply has been supplied to him. He submits that in view of Para-3 of the reply, the grievance of the applicants has stand redressed and the OA does not survive and therefore the applicant do not want to press this OA. He request to allow the applicants to withdraw this OA.

Considered the submissions of the learned counsel for the applicant and perused the contention of para 3 of the reply, copy of which has been supplied by learned counsel for the applicant on record, OA is disposed of as 'not pressed'. In view of disposal of OA, MA No.96/2019 also stands disposed of.

M. C. Verma Member (J)