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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(3) in Tamil Nadu Town Panchayats (Establishment) Rules, 1988

(3)Approved Probationer. - "Approved probationer" in a service, class or category means a member of that, service, class or category who has satisfactorily completed his probation and awaits appointment as a full member of such service, class or category.