Delhi High Court - Orders
Nathi Singh, Ex Ct Cook/Ssb vs Union Of India & Ors on 27 November, 2024
Author: Navin Chawla
Bench: Navin Chawla
$~5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 19/2017
NATHI SINGH, EX CT COOK/SSB .....Petitioner
Through: None.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr.Vishal Ashwani Mehta,
Adv.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
HON'BLE MS. JUSTICE SHALINDER KAUR
ORDER
% 27.11.2024 A request for an adjournment is made on behalf of the learned counsel for the respondents.
At request, re-list on 24th April, 2025.
NAVIN CHAWLA, J SHALINDER KAUR, J NOVEMBER 27, 2024 RN/DG Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/12/2024 at 22:11:52