Supreme Court - Daily Orders
Radha Mewara vs Ravi on 16 September, 2025
ITEM NO.1641 COURT NO.10 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 2465/2025
RADHA MEWARA Petitioner(s)
VERSUS
RAVI Respondent(s)
FOR ADMISSION
IA No. 221341/2025 - EX-PARTE STAY
Date : 16-09-2025 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE VIPUL M. PANCHOLI
For Petitioner(s) : Ms. Vidhi Pankaj Thaker, AOR
For Respondent(s) :
UPON hearing the counsel the Court made the following
O R D E R
Issue notice returnable in six weeks. In the meanwhile, there shall be stay of further proceedings in HMA No. 392 of 2024 being CNR No.HRJN010034602024 titled as “Ravi Vs. Radha Mewara” pending before Family Court, Jind, Haryana.
(MINI) (VEENA RANI NAGPAL)
SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
ANITA MALHOTRA
Date: 2025.09.16
16:52:50 IST
Reason: