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Supreme Court - Daily Orders

Radha Mewara vs Ravi on 16 September, 2025

     ITEM NO.1641                                  COURT NO.10                  SECTION IV-B

                                   S U P R E M E C O U R T O F I N D I A
                                             RECORD OF PROCEEDINGS

     Transfer Petition(s)(Civil)                     No(s).   2465/2025

     RADHA MEWARA                                                            Petitioner(s)

                                                     VERSUS

     RAVI                                                                    Respondent(s)

     FOR ADMISSION
     IA No. 221341/2025 - EX-PARTE STAY

     Date : 16-09-2025 This matter was called on for hearing today.

     CORAM : HON'BLE MR. JUSTICE VIPUL M. PANCHOLI


     For Petitioner(s) : Ms. Vidhi Pankaj Thaker, AOR


     For Respondent(s) :

                             UPON hearing the counsel the Court made the following
                                                 O R D E R

Issue notice returnable in six weeks. In the meanwhile, there shall be stay of further proceedings in HMA No. 392 of 2024 being CNR No.HRJN010034602024 titled as “Ravi Vs. Radha Mewara” pending before Family Court, Jind, Haryana.

     (MINI)                                                               (VEENA RANI NAGPAL)
     SENIOR PERSONAL ASSISTANT                                             COURT MASTER (NSH)



Signature Not Verified

Digitally signed by
ANITA MALHOTRA
Date: 2025.09.16
16:52:50 IST
Reason: