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[Cites 0, Cited by 0] [Section 89] [Entire Act]

Union of India - Subsection

Section 89(3) in The Oil Mines Regulations, 2017

(3)The maintenance schedule shall include activities like detecting, isolating and repairing a leak in the pipe line in a safe and efficient manner in accordance with the code of practice developed and approved by the competent authority within the organisation.