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[Cites 0, Cited by 0] [Section 17A(1)] [Section 17A] [Entire Act]

State of Chattisgarh - Subsection

Section 17A(1)(d) in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973

(d)All Members of the State Legislative Assembly representing the constituencies which wholly or partly fall within the planning area;