Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(1)(w) in Faridabad Metropolitan Development Authority Act, 2018

(w)"urban area" for the purposes of this Act includes rural areas in the periphery of the Municipal Corporation, Faridabad which, in the opinion of the State Government, have the potential of being urbanised;