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State of West Bengal - Section

Section 46 in St Xavier's University, Kolkata Act, 2016

46. The Corpus Fund.

- Corpus Fund of the University shall refer to a fund which shall be credited with the grants, donations, subscriptions received by the University other than from the State Government or from the Central Government, or from any other authority and the same shall be used for various purposes of the University with the approval of the Governing Board.