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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(2)(a) in Rajasthan Civil Services (Medical Attendance) Rules, 2008

(a)Cost of allopathic drugs and medicines (including sales tax), vaccines, sera or other therapeutic substances not available in the government hospital, except allopathic drugs, medicines, included in Appendix-ill (negative list);