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[Cites 0, Cited by 5] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(n) in The Indian Electricity Act, 1910

(n)[ "works" includes electric supply-line and any building, plant, machinery, apparatus and any other thing of whatever description required to supply energy to the public and to carry into effect the objects of a license or sanction granted under this Act or any other law for the time being in force.] [ Substituted by Act 32 of 1959, Section 3, for Clause (n).]