Madhya Pradesh High Court
M/S Esteem Infrabuild Private Ltd. vs Union Of India on 27 March, 2018
THE HIGH COURT OF MADHYA PRADESH WP-8338-2016 (M/S ESTEEM INFRABUILD PRIVATE LTD. Vs UNION OF INDIA) 21 Gwalior, Dated : 27-03-2018 List this matter along-with W.P. No.8335/2016.
(SANJAY YADAV) (ASHOK KUMAR JOSHI) sh JUDGE JUDGE e ad pwn* Pr a Digitally signed by PAWAN hy KUMAR Date: 2018.03.28 20:50:31 +05'30' ad M of rt ou C h ig H