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Himachal Pradesh High Court

Vinod Kumar Rana vs . Sh. Anshuman on 17 March, 2022

Author: Sandeep Sharma

Bench: Sandeep Sharma

Vinod Kumar Rana vs. Sh. Anshuman .

Criminal Revision No.362 of 2019 17.03.2022 Present Mr. Vinod Chauhan, Advocate, for the petitioner.

Ms. Seema K. Guleria, Advocate, for the respondents.

Pursuant to order dated 16.12.2021, parties have come present, but there appears to be no possibility of amicable settlement inter se them and as such, case at hand is required to be heard on its own merit. r At the request of learned counsel representing the parties, list this matter on 25.03.2022 along with Cr. R. No.99 of 2022, on which date, petitioner shall remain present in the Court.

(Sandeep Sharma) Judge 17th March, 2022 (reena) ::: Downloaded on - 17/03/2022 20:13:26 :::CIS