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State of Assam - Section

Section 6 in The Assam Elementary Education (Provincialisation) Rules, 1977

6.

Immediately after the Assam Elementary Education (Provincialisation) Act, 1974, comes into force, all liabilities of the Regional Boards and State Board for Elementary Education including liabilities incurred by various authorities constituted under the provisions of the Assam Elementary Education Act, 1968 shall vest in the State.