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State of Uttarakhand - Section

Section 37 in Kumaun and Uttarakhand Zamindari Abolition and Land Reforms Act, 1960

37. Bhudidhar entitled to receive compensation.

- Every bhumidhar whose rights, title or interest in the land referred to in Section 35 are acquired under the said section shall be entitled to receive and be paid compensation as hereinafter provided.