Madhya Pradesh High Court
Rajkumar vs Ajay Kumar on 15 February, 2017
WP-931-2017 (RAJKUIWAR Vs AJA YKUIWAR) 15-02-2017 Shri Satish Jain, learned counsel for the petitioners. On payment of process fee within seven days, issue notice to the respondent by Registered AD mode.
(VIVEK RUSIA) JUDGE