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Director (Power Division)Radha ... vs The State Of Uttar Pradesh on 24 February, 2020

Bench: Indu Malhotra, Ajay Rastogi

     ITEM NO.40                               COURT NO.16                      SECTION II

                                    S U P R E M E C O U R T O F           I N D I A
                                            RECORD OF PROCEEDINGS

     Special Leave to Appeal (Crl.) No(s). 1578/2020

     (Arising out of impugned final judgment and order dated 27-01-2020
     in WPMB No. 6563/2018 passed by the High Court Of Judicature At
     Allahabad, Lucknow Bench)

     DIRECTOR (POWER DIVISION)RADHA KRISHNA ENGINEERS AND CONSTRUCTIONS
     PROJECT PRIVATE LIMITED COMPANY                       Petitioner(s)

                                                         VERSUS

     THE STATE OF UTTAR PRADESH & ORS.                                            Respondent(s)

     (FOR ADMISSION and IA No.31517/2020-EXEMPTION FROM FILING O.T. and
     IA No.31519/2020-PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES)

     Date : 24-02-2020 This petition was called on for hearing today.


     CORAM :                   HON'BLE MS. JUSTICE INDU MALHOTRA
                               HON'BLE MR. JUSTICE AJAY RASTOGI


     For Petitioner(s)                   Mr. R. Basant, Sr. Adv.
                                         Mr. Somiran Sharma, AOR
                                         Mr. Robin V.S., Adv.

     For Respondent(s)

                               UPON hearing the counsel the Court made the following
                                                  O R D E R

The petitioner-company is directed to place on record the report submitted by the Superintendent of Police, Pratapgarh vide letter dated 12.12.2019; and also the Report of the Joint Committee constituted pursuant to the Office Memo dated 8.5.2019.

Interim protection to continue till the next date of hearing.

Post the matter on 16.03.2020 for further hearing.

     (JATINDER KAUR)                                                  (SUNIL KUMAR RAJVANSHI)
     SENIOR PERSONAL ASSISTANT                                               BRANCH OFFICER