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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(5) in Andhra Pradesh Electricity Regulatory Commission (Conduct of Business) Regulations, 1999

(5)[ The Commission may delegate to its Officers such functions including functions to be exercised by the Secretary on terms and conditions the Commission may specify for the purpose.] [Inserted by Regulation No. 8, dated 28.8.2000.]