Bombay High Court
The Custodian vs Acharya Arun Dev on 7 December, 2018
Author: A. K. Menon
Bench: A. K. Menon
IN THE SPECIAL COURT (TRIAL OF OFFENCES RELATING TO
TRANSACTIONS IN SECURITIES) ACT, 1992
SPL. COURT MISC PETITION NO. 92 OF 1996
The Custodian ....Petitioner
V/S
Acharya Arun Dev & Ors. ....Respondent
WITH SPL. COURT MISC. APPLICATION NO. 8 OF 2018 Custodian ....Petitioner V/S Acharya Arun Dev ....Respondent WITH SPL. COURT MISC. APPLICATION NO. 80 OF 2004 Devang Vyas ....Petitioner V/S The Custodian ....Respondent Mr. Hormaz Daruwalla a/w Ms. Shilpa Bhate i/b Leena Adhvaryu and Associates for Custodian Mr.Sanjay Naukudkar for Notified Party Ms. Rujuta Patil i/b Negandhi Shah and Himayatullah for Respondent No.16 Mr. Ajay Panicker a/w Amit Kakari i/b Ajay Law Associates for Respondent No.9,14, 25 Mr. Ravi Goenka i/b Goenka Law Associates for Respondent No.R-1 to R-3 CORAM : A. K. MENON, J Page 1/2 ::: Uploaded on - 10/12/2018 ::: Downloaded on - 29/12/2018 09:00:05 ::: DATE : 7th December, 2018 P.C. :
Stand over to 14th December 2018 for directions.
( ASSOCIATE ) Page 2/2 ::: Uploaded on - 10/12/2018 ::: Downloaded on - 29/12/2018 09:00:05 :::