Karnataka High Court
C Venkatanarasimhaiah Since Decd By Lrs vs C V Krishnappa on 26 September, 2008
fiismissgd far némrprosecution.
r T.fian©har, Rdv. for 31 a 6. M.V.fl@v3:3j, fiév. far R2. G.Muniswamappa, fidv. fer R3.
Vijayakgmar, fidv. far R3 to 5.
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F 5 Pal 9"?
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m M M W M w--w N0.6f§Q an tha file sf zhe Civii V JMFC., $hickbail"pur, dzsmissifig, partition and 3e§arate peggessicn.
This REA comiJq QB for rifiai hea:ifiQ,.this day M H (D 0 0 £5 M ?ne 'éeuafiel absent though the matt E cai§@d"fiwiGé=§n the Say. It appears that the ap@eEiant5.$:éy§c:"f terested in prosecuiing Lhe appaal. A "E." :52V;cir©umstance3, the appeal is sd/-
Iudge