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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(4) in The Insurance Regulatory And Development Authority (Conditions Of Service Of Officers And Other Employees) Regulations, 2000

(4)When the exigencies of the service so require,-
(a)the competent authority may refuse leave or revoke leave of any kind already granted;
(b)an officer and other employee already on leave may be recalled to duty by the competent authority.