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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(2)(b) in The Merchant Shipping (Cargo Ship Construction And Survey) Rules, 1974

(b)the main steering gear shall be capable of putting the rudder over from 35° on one side to 35° on the other side with the ship running ahead at maximum service speed. The rudder shall be capable of being put over from 35° on either side to 30° on the other side in 28 seconds at maximum service speed;