Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 9] [Section 2] [Entire Act] State of Telangana - Subsection Section 2(14) in Telangana Panchayat Raj Act, 2018 (14)"Gram Panchayat" means the body constituted for the local administration of a village under this Act;
