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[Cites 0, Cited by 0] [Article 33] [Constitution]

Constitution Subarticle

Article 33(d) in Constitution of India

(d)persons employed in, or in connection with, the telecommunication systems set up for the purposes of any Force, bureau or organisation referred to in clauses (a) to (c), be restricted or abrogated so as to ensure the proper discharge of their duties and the maintenance of discipline among them.