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Gujarat High Court

Gujarat Audhyogik Kamdar ... vs Manager on 30 November, 2017

Author: A.J.Desai

Bench: A.J.Desai

                     C/SCA/15374/2017                                             ORDER




                IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                     SPECIAL CIVIL APPLICATION NO.15374 of 2017

         =========================================
                GUJARAT AUDHYOGIK KAMDAR MAHA-MAHAMANDAL....Petitioner
                                        Versus
                  MANAGER, FINE PRINT ENGINEERS, 426 & 7....Respondents
         =========================================
         Appearance :
         MR P C CHAUDHARI, ADVOCATE for the Petitioner.
         =========================================

                    CORAM : HONOURABLE MR.JUSTICE A.J.DESAI

                                        Date : 30/11/2017
                                         ORAL ORDER

Time to supply the copy of the petition is extended upto 8.12.2017.

(A.J.DESAI, J.) Savariya Page 1 of 1 HC-NIC Page 1 of 1 Created On Fri Dec 01 01:02:02 IST 2017